Sarvesh Pratap Singh & 5 Ors. vs U.P. State Road Transport ...
2012 Latest Caselaw 4157 ALL

Citation : 2012 Latest Caselaw 4157 ALL
Judgement Date : 13 September, 2012

Allahabad High Court

Sarvesh Pratap Singh & 5 Ors. vs U.P. State Road Transport ... on 13 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4876 of 2012
 

 
Petitioner :- Sarvesh Pratap Singh & 5 Ors.
 
Respondent :- U.P. State Road Transport Corporation Through Managing Direc
 
Petitioner Counsel :- Rana Mritunjay Singh,Ritu Chhabra
 
Respondent Counsel :- Chandra Shekhar Pandey
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioners wants to file additional affidavit to bring on record the judgment rendered by this court in view of which, allegedly government order was issued.

List as and when the affidavit and documents are filed.

Order Date :- 13.9.2012

A.Nigam

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