Piyush Kumar vs State Of U.P. And Others
2012 Latest Caselaw 4156 ALL

Citation : 2012 Latest Caselaw 4156 ALL
Judgement Date : 13 September, 2012

Allahabad High Court

Piyush Kumar vs State Of U.P. And Others on 13 September, 2012

Bench: R.K. Agrawal, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 29825 of 2006
 

 
Petitioner :- Piyush Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- J.S. Kashyap,S.K. Lal
 
Respondent Counsel :- C.S.C.,M.P. Singh,Rajeev Kumar Saxena
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Ram Surat Ram (Maurya),J.

Sri Amarnath Sharma holding brief of Sri Kuldeep Johari, Advocate has stated that by efflux of time, the writ petition has been rendered as infructuous.

It is accordingly dismissed.

Interim order dated 25.05.2006 is vacated.

Order Date :- 13.9.2012

AM/-

Download the LatestLaws.com Mobile App