Mohan Lal Yadav vs State Of U.P. & Others
2012 Latest Caselaw 4120 ALL

Citation : 2012 Latest Caselaw 4120 ALL
Judgement Date : 12 September, 2012

Allahabad High Court

Mohan Lal Yadav vs State Of U.P. & Others on 12 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 41119 of 2012
 

 
Petitioner :- Mohan Lal Yadav
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rudresh Kumar Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

The name of the petitioner "Mohal Lal Yadav" has been wrongly scribed by the Computer Section on the server, though it has been rightly typed as "Mohan Lal Yadav" in the petition. The Computer Section is directed to rectify the mistake by substituting "Mohal" by "Mohan".

Order Date :- 12.9.2012

SRY

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