Rakesh And Another vs State Of U.P.
2012 Latest Caselaw 4119 ALL

Citation : 2012 Latest Caselaw 4119 ALL
Judgement Date : 12 September, 2012

Allahabad High Court

Rakesh And Another vs State Of U.P. on 12 September, 2012

Bench: Kalimullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19192 of 2012
 

 
Petitioner :- Rakesh And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Haridwar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Kalimullah Khan,J.

Case is released. List before another Bench after obtaining nomination from Hon'ble the Chief Justice/Acting Chief Justice.

Order Date :- 12.9.2012

M/A.

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