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Chandrika Prasad Yadav vs State Of U.P. And Others
2012 Latest Caselaw 4111 ALL

Citation : 2012 Latest Caselaw 4111 ALL
Judgement Date : 12 September, 2012

Allahabad High Court
Chandrika Prasad Yadav vs State Of U.P. And Others on 12 September, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 46512 of 2012
 

 
Petitioner :- Chandrika Prasad Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- V.K. Singh,G.K. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list along with record of writ petition No.39289 of 2011 filed by the petitioner himself. The factum of filing the said writ petition has not been disclosed by the petitioner.

Order Date :- 12.9.2012

SRY

 

 

 
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