Manish Kumar Singh vs State Of U.P. Through Prin. Secy. ...
2012 Latest Caselaw 4109 ALL

Citation : 2012 Latest Caselaw 4109 ALL
Judgement Date : 12 September, 2012

Allahabad High Court

Manish Kumar Singh vs State Of U.P. Through Prin. Secy. ... on 12 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4838 of 2012
 

 
Petitioner :- Manish Kumar Singh
 
Respondent :- State Of U.P. Through Prin. Secy. Panchayati Raj Lko. & Ors.
 
Petitioner Counsel :- Vijay Pratap Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner wants to place on record the terms of engagement of the petitioner as Gram Rozgar Sewak.

List as and when the relevant documents are filed.

Order Date :- 12.9.2012

A.Nigam

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