Bandana Verma vs State Of U.P. Through Secy. Basic ...
2012 Latest Caselaw 4106 ALL

Citation : 2012 Latest Caselaw 4106 ALL
Judgement Date : 12 September, 2012

Allahabad High Court

Bandana Verma vs State Of U.P. Through Secy. Basic ... on 12 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4830 of 2012
 

 
Petitioner :- Bandana Verma
 
Respondent :- State Of U.P. Through Secy. Basic Edu. Deptt. Lko. & Ors.
 
Petitioner Counsel :- Rakesh Kumar Chaudhary
 
Respondent Counsel :- C.S.C.,A.M.Tripathi,Jyoti Sikka
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time to argue the matter.

List next week.

Order Date :- 12.9.2012

A.Nigam

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