Neelam Dixit vs State Of U.P.& Another
2012 Latest Caselaw 4087 ALL

Citation : 2012 Latest Caselaw 4087 ALL
Judgement Date : 11 September, 2012

Allahabad High Court

Neelam Dixit vs State Of U.P.& Another on 11 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 39032 of 2012
 

 
Petitioner :- Neelam Dixit
 
Respondent :- State Of U.P.& Another
 
Petitioner Counsel :- Mukesh Kumar
 
Respondent Counsel :- C.S.C.,R.B. Yadav
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

In the order dated 09.08.2012 in place of "District Basic Education Officer, ?gra", the same be read as "District Basic Education Officer, Shahjahanpur".

Order Date :- 11.9.2012

SRY

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