Raj Nath Dubey vs State Of U.P. And Others
2012 Latest Caselaw 4079 ALL

Citation : 2012 Latest Caselaw 4079 ALL
Judgement Date : 11 September, 2012

Allahabad High Court

Raj Nath Dubey vs State Of U.P. And Others on 11 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - B No. - 23638 of 2012
 

 
Petitioner :- Raj Nath Dubey
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.K. Trivedi
 
Respondent Counsel :- C.S.C.,A.K. Mishra
 

 
Hon'ble Rajes Kumar,J.

The case was assigned to me by Hon'ble the Chief Justice. Since I am sitting in service matter, the case is released.

List before the appropriate Bench after getting order from Hon'ble the Acting Chief Justice

Order Date :- 11.9.2012

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