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Smt. Hasim Begum & Others vs State Of U.P. & Another
2012 Latest Caselaw 4078 ALL

Citation : 2012 Latest Caselaw 4078 ALL
Judgement Date : 11 September, 2012

Allahabad High Court
Smt. Hasim Begum & Others vs State Of U.P. & Another on 11 September, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 4965 of 2009
 

 
Petitioner :- Smt. Hasim Begum & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Vindo Kumar
 
Respondent Counsel :- Govt. Advocate,S.A.M. Firdausi,Surendra Kumar Singh
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list.

None is present for the revisionists. Learned counsel for the private opposite party no.2 is present.

Since none is present for the revisionists to press this revision, the same is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 11.9.2012

Hasnain

 

 

 
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