Anoop Kumar Shukla vs Hardoi Urban Cooperative Bank ...
2012 Latest Caselaw 4075 ALL

Citation : 2012 Latest Caselaw 4075 ALL
Judgement Date : 11 September, 2012

Allahabad High Court

Anoop Kumar Shukla vs Hardoi Urban Cooperative Bank ... on 11 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4824 of 2012
 

 
Petitioner :- Anoop Kumar Shukla
 
Respondent :- Hardoi Urban Cooperative Bank Ltd. Through Chairman Hardoi &
 
Petitioner Counsel :- Rajesh Kumar Verma,Delip Kumar Verma
 
Respondent Counsel :- C.S.C.,Saanjay Kumar
 

 
Hon'ble Ajai Lamba,J.

Registry has raised certain objections.

Let the objections be removed.

List after the objections have been removed.

Order Date :- 11.9.2012

A.Nigam

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