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Sabir Ali vs Superintending Engineer & ...
2012 Latest Caselaw 4046 ALL

Citation : 2012 Latest Caselaw 4046 ALL
Judgement Date : 7 September, 2012

Allahabad High Court
Sabir Ali vs Superintending Engineer & ... on 7 September, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 5039 of 1996
 

 
Petitioner :- Sabir Ali
 
Respondent :- Superintending Engineer & Another
 
Petitioner Counsel :- C.D.Bahuguna
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

List in the next cause list, showing the name of Sri R.D. Yadav as counsel for the petitioner.

Order Date :- 7.9.2012

OP

 

 

 
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