Ram Ajore & Another vs State Of U.P. & Others
2012 Latest Caselaw 4045 ALL

Citation : 2012 Latest Caselaw 4045 ALL
Judgement Date : 7 September, 2012

Allahabad High Court

Ram Ajore & Another vs State Of U.P. & Others on 7 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 11045 of 1997
 

 
Petitioner :- Ram Ajore & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- I.N.Singh,J.P.Sharma,S.S. Singh,Vinod Dwivedi
 
Respondent Counsel :- Sc,S.G. Hasnain
 

 
Hon'ble Rajes Kumar,J.

On the request of Sri J.P. Sharma, Advocate, the case is passed over.

Order Date :- 7.9.2012

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