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Anil Kumar Agarwal vs Appellate Authority & Others
2012 Latest Caselaw 4040 ALL

Citation : 2012 Latest Caselaw 4040 ALL
Judgement Date : 7 September, 2012

Allahabad High Court
Anil Kumar Agarwal vs Appellate Authority & Others on 7 September, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 36301 of 1996
 

 
Petitioner :- Anil Kumar Agarwal
 
Respondent :- Appellate Authority & Others
 
Petitioner Counsel :- S.Kumar
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

List in the next cause list, showing the name of Sri Subodh Kumar as the counsel for the petitioner in stead of Sri S. Kumar.

Order Date :- 7.9.2012

OP

 

 

 
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