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Ordnance Equipment Factory ... vs Distt. Asstt Registrar & Another
2012 Latest Caselaw 4035 ALL

Citation : 2012 Latest Caselaw 4035 ALL
Judgement Date : 7 September, 2012

Allahabad High Court
Ordnance Equipment Factory ... vs Distt. Asstt Registrar & Another on 7 September, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 28924 of 1995
 

 
Petitioner :- Ordnance Equipment Factory Prarambik Sahakari Bank Ltd.
 
Respondent :- Distt. Asstt Registrar & Another
 
Petitioner Counsel :- V.K. Barman
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

On 24.8.2012, this Court has directed the office to list the matter before Hon'ble Bharati Sapru, J. However, the case has again been listed before this Court.

Office is directed to be more careful in listing the case. List in the next cause list before Hon'ble Bharati Sapru, J.

Order Date :- 7.9.2012

OP

 

 

 
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