Rakesh Kumar Pal vs State Of U.P. & Others
2012 Latest Caselaw 4019 ALL

Citation : 2012 Latest Caselaw 4019 ALL
Judgement Date : 6 September, 2012

Allahabad High Court

Rakesh Kumar Pal vs State Of U.P. & Others on 6 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 31935 of 2012
 

 
Petitioner :- Rakesh Kumar Pal
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Deepak Kumar Srivastava
 
Respondent Counsel :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Rajes Kumar,J.

Smt. Girja, Mishra, Gram Vikas Adhikari, Shahjahanpur is present in the Court.

Learned Standing Counsel states that due to lack of some paper, counter affidavit could not be prepared.

On his request, put up on Tuesday (11.9.2012) as fresh.

Order Date :- 6.9.2012

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