Agya Ram vs State Of U.P. And Ors.
2012 Latest Caselaw 4002 ALL

Citation : 2012 Latest Caselaw 4002 ALL
Judgement Date : 6 September, 2012

Allahabad High Court

Agya Ram vs State Of U.P. And Ors. on 6 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 44957 of 1999
 

 
Petitioner :- Agya Ram
 
Respondent :- State Of U.P. And Ors.
 
Petitioner Counsel :- Tarun Verma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Heard Sri Tarun Verma, learned counsel for the petitioner and Ms. Suman Sirohi, learned Standing Counsel for the respondents.

Judgment is reserved.

Order Date :- 6.9.2012

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