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Smt. Afsana vs State Of U.P. & Others
2012 Latest Caselaw 3990 ALL

Citation : 2012 Latest Caselaw 3990 ALL
Judgement Date : 5 September, 2012

Allahabad High Court
Smt. Afsana vs State Of U.P. & Others on 5 September, 2012
Bench: Surendra Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 35841 of 2012
 

 
Petitioner :- Smt. Afsana
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Zafeer Ahmad
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Surendra Singh,J.

Case called out. None appears to press this petition on behalf of petitioner even in the revised list.

The petitioner has failed to deposit the requisite amount and to take steps for the service of the notice upon the respondents within a stipulated period.

In view of the above, this writ petition stands dismissed.

Order Date :- 5.9.2012

M/A.

 

 

 
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