Mahesh Kumar Bajpayee vs State Of U.P. & Others
2012 Latest Caselaw 3962 ALL

Citation : 2012 Latest Caselaw 3962 ALL
Judgement Date : 4 September, 2012

Allahabad High Court

Mahesh Kumar Bajpayee vs State Of U.P. & Others on 4 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 44389 of 2012
 

 
Petitioner :- Mahesh Kumar Bajpayee
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- H.P. Mishra
 
Respondent Counsel :- C.S.C.,Rajiv Sharma
 

 
Hon'ble V.K. Shukla,J.

Put up this case on next Wednesday, i.e. 12.09.2012. By that time requisite instructions be obtained and if necessary relevant records may also be produced.

Order Date :- 4.9.2012

SRY

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