Vijay Pal Singh & Others vs State Of U.P. & Another
2012 Latest Caselaw 3958 ALL

Citation : 2012 Latest Caselaw 3958 ALL
Judgement Date : 4 September, 2012

Allahabad High Court

Vijay Pal Singh & Others vs State Of U.P. & Another on 4 September, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2411 of 2012
 

 
Petitioner :- Vijay Pal Singh & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- S.K. Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed by learned counsel for the revisionists a weeks' time is allowed to file supplementary affidavit stating therein what documents under Section 207 Cr.P.C. were not provided to the revisionists at the time of committal of case to the Court of Sessions.

Put up as fresh on 13.9.2012.

Order Date :- 4.9.2012

Hasnain

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