Sanjai Kumar vs U.P. Secondary Education Service ...
2012 Latest Caselaw 3957 ALL

Citation : 2012 Latest Caselaw 3957 ALL
Judgement Date : 4 September, 2012

Allahabad High Court

Sanjai Kumar vs U.P. Secondary Education Service ... on 4 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 44501 of 2012
 

 
Petitioner :- Sanjai Kumar
 
Respondent :- U.P. Secondary Education Service Selection Board, Allahabad
 
Petitioner Counsel :- V.K. Singh,I.K. Singh
 
Respondent Counsel :- A.K. Yadav
 

 
Hon'ble V.K. Shukla,J.

Put up this matter in next Monday. By that time requisite instructions be obtained.

Order Date :- 4.9.2012

SRY

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