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Pradeep Kumar Chakravorti vs District Basic Edu. Officer ...
2012 Latest Caselaw 3942 ALL

Citation : 2012 Latest Caselaw 3942 ALL
Judgement Date : 3 September, 2012

Allahabad High Court
Pradeep Kumar Chakravorti vs District Basic Edu. Officer ... on 3 September, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4622 of 2012
 

 
Petitioner :- Pradeep Kumar Chakravorti
 
Respondent :- District Basic Edu. Officer Bahraich & Ors.
 
Petitioner Counsel :- Nripendra Mishra
 
Respondent Counsel :- Ghaus Beg,Vinay Mishra
 

 
Hon'ble Ajai Lamba,J.

The petition is directed against the order of suspension.

Learned counsel for the respondents states that he would take instructions as to within what time-frame the enquiry/disciplinary proceedings would be concluded.

List on 10.9.2012.

Order Date :- 3.9.2012

A.Nigam

 

 

 
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