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Jai Pal Singh vs State Of U.P. And Others
2012 Latest Caselaw 3932 ALL

Citation : 2012 Latest Caselaw 3932 ALL
Judgement Date : 3 September, 2012

Allahabad High Court
Jai Pal Singh vs State Of U.P. And Others on 3 September, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 37048 of 2012
 

 
Petitioner :- Jai Pal Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.O.V.S. Chauhan,S.O.V.S. Chauhan
 
Respondent Counsel :- C.S.C.,N.L.Pandey,S.P. Singh
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed

In ninth line of the order dated 24.08.2012, the word, "Jai Pal Singh" is directed to be deleted and in its place the word "Narendra Kumar Tyagi" is directed to be substituted.

Order Date :- 3.9.2012

SRY

 

 

 
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