Dipti Saxena vs State Of U.P. And Others
2012 Latest Caselaw 3930 ALL

Citation : 2012 Latest Caselaw 3930 ALL
Judgement Date : 3 September, 2012

Allahabad High Court

Dipti Saxena vs State Of U.P. And Others on 3 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 43543 of 2012
 

 
Petitioner :- Dipti Saxena
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vinod Kumar Shukla
 
Respondent Counsel :- C.S.C.,Amit Shukla
 

 
Hon'ble V.K. Shukla,J.

Put up this case day after tomorrow, as fresh case, before another Bench, after taking nomination from Hon'ble the Acting Chief Justice.

Order Date :- 3.9.2012

SRY

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