Citation : 2012 Latest Caselaw 3929 ALL
Judgement Date : 3 September, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 38797 of 2012 Petitioner :- Anees Ahmad Respondent :- State Of U.P. & Others Petitioner Counsel :- V.K. Singh,Arvind Srivastava,J.P. Gupta Respondent Counsel :- C.S.C.,S.R.Vishwakarma Hon'ble V.K. Shukla,J.
Put up this case day after tomorrow.
Order Date :- 3.9.2012
SRY
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!