Rakesh Kumar Pal vs State Of U.P. & Others
2012 Latest Caselaw 3928 ALL

Citation : 2012 Latest Caselaw 3928 ALL
Judgement Date : 3 September, 2012

Allahabad High Court

Rakesh Kumar Pal vs State Of U.P. & Others on 3 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 31935 of 2012
 

 
Petitioner :- Rakesh Kumar Pal
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Deepak Kumar Srivastava
 
Respondent Counsel :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Rajes Kumar,J.

Smt. Girja Mishra, Gram Vikas Adhikari, Shahjahanpur is present in Court.

Learned Standing Counsel prays for and is granted three days time to file counter affidavit.

Put up on 6.9.2012 as fresh. She is exempted from personal appearance. In case if the counter affidavit is not filed on the said date, she will appear in person.

Order Date :- 3.9.2012

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