Smt. Neelam Tiwari vs D.I.O.S & Anothers
2012 Latest Caselaw 3926 ALL

Citation : 2012 Latest Caselaw 3926 ALL
Judgement Date : 3 September, 2012

Allahabad High Court

Smt. Neelam Tiwari vs D.I.O.S & Anothers on 3 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 9864 of 1994
 

 
Petitioner :- Smt. Neelam Tiwari
 
Respondent :- D.I.O.S & Anothers
 
Petitioner Counsel :- S.K.Verma
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri Rajesh Kumar, Advocate, holding brief of Sri R.C. Dwivedi, Advocate, filed Vakalatnama on behalf of the petitioner and requested that the matter may be listed in the next cause list.

Prima facie, it appears to be difference in the signature of Smt. Neelam Tiwari in the Vakalatnama filed along with the writ petition and Vakalatnama filed by Sri R.C. Dwivedi, therefore, the petitioner is directed to be present on 10.9.2012 showing the name of Sri R.C. Dwivedi as counsel for the petitioner.

Order Date :- 3.9.2012

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