Mohammad Salim vs State Of U.P.C.B.I.,New Delhi
2012 Latest Caselaw 5383 ALL

Citation : 2012 Latest Caselaw 5383 ALL
Judgement Date : 31 October, 2012

Allahabad High Court

Mohammad Salim vs State Of U.P.C.B.I.,New Delhi on 31 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6781 of 2012
 

 
Petitioner :- Mohammad Salim
 
Respondent :- State Of U.P.C.B.I.,New Delhi
 
Petitioner Counsel :- Ravi Prakash
 
Respondent Counsel :- Bireshwar Nath
 

 
Hon'ble Ajai Lamba,J.

Let this application be listed alongwith Case Bail Nos.1161 of 2012 and 442 of 2012.

Order Date :- 31.10.2012

A.Nigam

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