Ayodhya @ Busun vs State Of U.P.
2012 Latest Caselaw 5382 ALL

Citation : 2012 Latest Caselaw 5382 ALL
Judgement Date : 31 October, 2012

Allahabad High Court

Ayodhya @ Busun vs State Of U.P. on 31 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6777 of 2012
 

 
Petitioner :- Ayodhya @ Busun
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Himanshu Anand,Durgesh Kumar Rastogi,Kamal Raj Sahu,Ram Suresh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned State-counsel, list after three weeks.

Order Date :- 31.10.2012

A.Nigam

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