Sri Satya Prakash vs U.P. Rajya Vidyut Utpadan Nigam ...
2012 Latest Caselaw 5364 ALL

Citation : 2012 Latest Caselaw 5364 ALL
Judgement Date : 30 October, 2012

Allahabad High Court

Sri Satya Prakash vs U.P. Rajya Vidyut Utpadan Nigam ... on 30 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 2084 of 2011
 

 
Petitioner :- Sri Satya Prakash
 
Respondent :- U.P. Rajya Vidyut Utpadan Nigam Limited And Others
 
Petitioner Counsel :- Arun Kumar Gupta
 
Respondent Counsel :- A. K. Mehrotra,S.C.
 

 
Hon'ble V.K. Shukla,J.

Today there is illness slip of Sri A.K. Mehrotra, Advocate. List this case in the next cause list.

Order Date :- 30.10.2012

SRY

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