Mauji Lal vs State Of U.P. & Others
2012 Latest Caselaw 5360 ALL

Citation : 2012 Latest Caselaw 5360 ALL
Judgement Date : 30 October, 2012

Allahabad High Court

Mauji Lal vs State Of U.P. & Others on 30 October, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 66872 of 2009
 

 
Petitioner :- Mauji Lal
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- L.P. Singh,A.K. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Learned counsel for the petitioner prays for and is granted a week's time to file the rejoinder affidavit.

List this petition in the next cause list.

Order Date :- 30.10.2012

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