Sunil Kumar vs The State Of U.P.
2012 Latest Caselaw 5324 ALL

Citation : 2012 Latest Caselaw 5324 ALL
Judgement Date : 19 October, 2012

Allahabad High Court

Sunil Kumar vs The State Of U.P. on 19 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6736 of 2012
 

 
Petitioner :- Sunil Kumar
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- A.P. Sharma
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned State Counsel, list this case after three weeks.

Order Date :- 19.10.2012

GK Sinha

Download the LatestLaws.com Mobile App