Raja Ram Gadaria vs State Of U.P.
2012 Latest Caselaw 5314 ALL

Citation : 2012 Latest Caselaw 5314 ALL
Judgement Date : 19 October, 2012

Allahabad High Court

Raja Ram Gadaria vs State Of U.P. on 19 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6717 of 2012
 

 
Petitioner :- Raja Ram Gadaria
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Brijesh Verma
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

It is not in dispute that the applicant was on bail and did not appear on a date fixed in the lower court.

Let the orders be placed on record reflecting the conduct of the applicant.

List after three weeks.

Order Date :- 19.10.2012

A.Nigam

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