Keshav Kishore vs Director Of Education & Others
2012 Latest Caselaw 5277 ALL

Citation : 2012 Latest Caselaw 5277 ALL
Judgement Date : 18 October, 2012

Allahabad High Court

Keshav Kishore vs Director Of Education & Others on 18 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 39266 of 1994
 

 
Petitioner :- Keshav Kishore
 
Respondent :- Director Of Education & Others
 
Petitioner Counsel :- A.K.Tiwari
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted three weeks and no more to file counter affidavit.

List on 19.11.2012. In case if the counter affidavit shall not be filed, the respondent no. 1 shall appear in person.

Order Date :- 18.10.2012

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