Principal B.R.K. Inter College ... vs D.I.O.S. And Others
2012 Latest Caselaw 5261 ALL

Citation : 2012 Latest Caselaw 5261 ALL
Judgement Date : 18 October, 2012

Allahabad High Court

Principal B.R.K. Inter College ... vs D.I.O.S. And Others on 18 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 24777 of 1994
 

 
Petitioner :- Principal B.R.K. Inter College Waleedpur And Others
 
Respondent :- D.I.O.S. And Others
 
Petitioner Counsel :- Indra Raj Singh
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner states that he has received copy of the counter affidavit on 17.10.2012. Learned Standing Counsel states that the file of this case is not available. However, the counter affidavit must have been filed by now.

Office is directed to place the counter affidavit on record.

Learned counsel for the petitioner prays for and is granted two weeks time to file counter affidavit.

List in the week commencing 5.11.2012.

Order Date :- 18.10.2012

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