Ajay Raj Singh vs Joint Director Of Education And ...
2012 Latest Caselaw 5255 ALL

Citation : 2012 Latest Caselaw 5255 ALL
Judgement Date : 18 October, 2012

Allahabad High Court

Ajay Raj Singh vs Joint Director Of Education And ... on 18 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 47884 of 2012
 

 
Petitioner :- Ajay Raj Singh
 
Respondent :- Joint Director Of Education And Others
 
Petitioner Counsel :- Rahul Upadhyay
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

The word "Rakesh" occurring in the second line of paragraph 4 of order dated 18.09.2012 is directed to be deleted and in its place the word "Rajesh" be substituted.

Order Date :- 18.10.2012

SRY

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