Farheen vs State Of U.P. & Another
2012 Latest Caselaw 5238 ALL

Citation : 2012 Latest Caselaw 5238 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Farheen vs State Of U.P. & Another on 17 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 3157 of 2006
 

 
Petitioner :- Farheen
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- N.I. Jafri
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list. None is present for the revisionist.

Office is directed to list this case once again on 29.11.2012 peremptorily.

Order Date :- 17.10.2012

Hasnain

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