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Balveer Singh vs State Of U.P. And Others
2012 Latest Caselaw 5229 ALL

Citation : 2012 Latest Caselaw 5229 ALL
Judgement Date : 17 October, 2012

Allahabad High Court
Balveer Singh vs State Of U.P. And Others on 17 October, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 13865 of 2012
 

 
Petitioner :- Balveer Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Arvendra Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed by learned counsel for the petitioner, put up as fresh on 29.10.2012.

Order Date :- 17.10.2012

Hasnain

 

 

 
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