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Dilip Dwivedi @ Deepu vs State Of U.P. & Others
2012 Latest Caselaw 5221 ALL

Citation : 2012 Latest Caselaw 5221 ALL
Judgement Date : 17 October, 2012

Allahabad High Court
Dilip Dwivedi @ Deepu vs State Of U.P. & Others on 17 October, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2198 of 2010
 

 
Petitioner :- Dilip Dwivedi @ Deepu
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- L.M. Singh
 
Respondent Counsel :- Govt. Advocate,A.K.Verma,S.R.Verma,Sheel Ojha
 

 
Hon'ble Yogesh Chandra Gupta,J.

Rejoinder affidavit filed on behalf of revisionist today is taken on record.

As prayed, list on 27.11.2012.

Interim order, if any, shall continue till the date fixed.

Order Date :- 17.10.2012

Hasnain

 

 

 
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