Tuesday, 28, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Nagesh Pandey vs State Of U.P. And Anr.
2012 Latest Caselaw 5220 ALL

Citation : 2012 Latest Caselaw 5220 ALL
Judgement Date : 17 October, 2012

Allahabad High Court
Nagesh Pandey vs State Of U.P. And Anr. on 17 October, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 3077 of 2012
 

 
Petitioner :- Nagesh Pandey
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- Satyendra Kumar Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed by learned counsel for the revisionist, put up as fresh on 29.10.2012.

Order Date :- 17.10.2012

Hasnain

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter