Tuesday, 28, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ram Jiyawan & Others vs Addl. Commissiner (Judicial) ...
2012 Latest Caselaw 5218 ALL

Citation : 2012 Latest Caselaw 5218 ALL
Judgement Date : 17 October, 2012

Allahabad High Court
Ram Jiyawan & Others vs Addl. Commissiner (Judicial) ... on 17 October, 2012
Bench: Sibghat Ullah Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - C No. - 5498 of 2006
 

 
Petitioner :- Ram Jiyawan & Others
 
Respondent :- Addl. Commissiner (Judicial) Vindhyachal Mandal, Mirzapur
 
Petitioner Counsel :- Hari Shanker Mishra,R.P. Srivastava
 
Respondent Counsel :- C.S.C.,Anuj Kumar,T.N. Tiwari
 

 
Hon'ble Sibghat Ullah Khan,J.

Allowed in part.

For orders, see order of date passed on WRIT - C No. - 5494 of 2006.

Order Date :- 17.10.2012

vkg

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter