Kamlesh & Another vs State Of U.P. & Another
2012 Latest Caselaw 5211 ALL

Citation : 2012 Latest Caselaw 5211 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Kamlesh & Another vs State Of U.P. & Another on 17 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 4285 of 2010
 

 
Petitioner :- Kamlesh & Another
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Jai Singh
 
Respondent Counsel :- Govt. Advocate,K.Singh,O.P.Singh
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed on behalf of the revisionists, two weeks' time is allowed to file supplementary affidavit annexing therewith the copy of order of acquittal passed in respect of co-accused, Grish.

List on 12.12.2012.

Order Date :- 17.10.2012

Hasnain

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