Citation : 2012 Latest Caselaw 5206 ALL
Judgement Date : 17 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6522 of 2012 Petitioner :- Kailash Yadav Respondent :- State Of U.P. Petitioner Counsel :- Dinesh Kumar Sharma Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned State counsel prays for time to file counter affidavit.
List after three weeks.
Order Date :- 17.10.2012
A.Nigam
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