Aamina Khatoon & Others vs State Of U.P. & Another
2012 Latest Caselaw 5205 ALL

Citation : 2012 Latest Caselaw 5205 ALL
Judgement Date : 17 October, 2012

Allahabad High Court

Aamina Khatoon & Others vs State Of U.P. & Another on 17 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 4211 of 2010
 

 
Petitioner :- Aamina Khatoon & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Mukesh Kumar Pandey
 
Respondent Counsel :- Govt. Advocate,R.C. Kushwaha
 

 
Hon'ble Yogesh Chandra Gupta,J.

Perused the office report dated 16.10.2012.

Office is directed to obtain the compliance report of the order dated 9.8.2012 passed earlier in the matter by the date fixed.

List on 27.11.2012.

Order Date :- 17.10.2012

Hasnain

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