Citation : 2012 Latest Caselaw 5204 ALL
Judgement Date : 17 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- CRIMINAL REVISION No. - 2045 of 2010 Petitioner :- Prabhat Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Sujeet Kumar Respondent Counsel :- Govt. Advocate Hon'ble Yogesh Chandra Gupta,J.
The case is passed-over on the illness slip of Sri Sujeet Kumar, learned counsel for the revisionist, list on 11.12.2012.
Order Date :- 17.10.2012
Hasnain
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