Mohd.Kamil vs The State Of U.P.
2012 Latest Caselaw 5185 ALL

Citation : 2012 Latest Caselaw 5185 ALL
Judgement Date : 16 October, 2012

Allahabad High Court

Mohd.Kamil vs The State Of U.P. on 16 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6501 of 2012
 

 
Petitioner :- Mohd.Kamil
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Balak Ram Verma
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Let the respondent-State file an affidavit as regards the incriminating evidence collected against the applicant and the stage of trial.

List after four weeks.

Order Date :- 16.10.2012

A.Nigam

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