Smt. Usha Devi vs State Of U.P. & Others
2012 Latest Caselaw 5171 ALL

Citation : 2012 Latest Caselaw 5171 ALL
Judgement Date : 16 October, 2012

Allahabad High Court

Smt. Usha Devi vs State Of U.P. & Others on 16 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2010 of 2010
 

 
Petitioner :- Smt. Usha Devi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.K. Asthana
 
Respondent Counsel :- Govt. Advocate,J.S.P.Singh,Vikas Tiwari
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list. None is present for the revisionist.

Learned AGA is directed to intimate the Court whether any government appeal against the Judgment and order dated 15.3.2010 passed in Sessions Trial No.200 of 2008 by Additional Sessions Judge/Special Judge, Jalaun acquitting the opposite parties, has been preferred. The information shall be supplied by the date fixed.

List on 4.12.2012.

Order Date :- 16.10.2012

Hasnain

Download the LatestLaws.com Mobile App