Saleem vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 5145 ALL

Citation : 2012 Latest Caselaw 5145 ALL
Judgement Date : 15 October, 2012

Allahabad High Court

Saleem vs State Of U.P. Thru Secy. And Others on 15 October, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 33996 of 2012
 

 
Petitioner :- Saleem
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- I.K. Chaturvedi
 
Respondent Counsel :- Govt. Advocate,S.C.
 

 
Hon'ble Dilip Gupta,J.

As prayed for by learned Standing Counsel, list this petition in the next cause list.

Order Date :- 15.10.2012

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