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Janki Shivende And Another vs State Of U.P.And Others
2012 Latest Caselaw 5140 ALL

Citation : 2012 Latest Caselaw 5140 ALL
Judgement Date : 15 October, 2012

Allahabad High Court
Janki Shivende And Another vs State Of U.P.And Others on 15 October, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 49577 of 2012
 

 
Petitioner :- Janki Shivende And Another
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Vishnu Shanker Gupta,Ashok Khare,V.S. Goyal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has produced copy of the instructions. It would be much more appropriate if he files counter affidavit. Accordingly, let a counter affidavit be filed by him within three weeks. Rejoinder affidavit may be filed within next one week.

List this petition on 20.11.2012.

Order Date :- 15.10.2012

SRY

 

 

 
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