Kariya Prasad vs State Of U.P.
2012 Latest Caselaw 5084 ALL

Citation : 2012 Latest Caselaw 5084 ALL
Judgement Date : 12 October, 2012

Allahabad High Court

Kariya Prasad vs State Of U.P. on 12 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6397 of 2012
 

 
Petitioner :- Kariya Prasad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Girijesh Kumar Dwivedi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

In view of nature of offence, let counter affidavit/affidavit be filed indicating incriminating material collected against the applicant by the investigating agency.

List after two weeks.

Order Date :- 12.10.2012

A.Nigam

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